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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Uttar Pradesh - Subsection

Section 6(g) in U.P. Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2017

(g)to recommend to the municipality for preparing a plan to promote the vocation of street vendors covering the matters contained in the First Schedule of the Act;