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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 3(16) in Telecommunication (Broadcasting and Cable Services) Interconnection (Digital Addressable Cable Television Systems) Regulations, 2012

(16)Every demand of arrears under these regulations shall be accompanied by the proof of service of invoices for the period for which the arrears pertain.Chapter - III Reference Interconnect Offer