Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 39 in The Port Rules for the Port of Bombay 39. Spirits, oil, paints, spirits of turpentine and all inflammable substances shall be stored on board vessels in port in a place of security.
