Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 36 in Rajasthan Madarsa Education Assistant Subordinate Service Rules, 2013

36. Scale of pay.

- After completion of probation period the scale of monthly pay of a person appointed to a post, in the service shall be such as may be admissible under the rules referred to in Rule 38 or as may be sanctioned by the Government, from time to time.