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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Gujarat - Subsection

Section 3(1) in Gujarat Road Safety Authority Act, 2018

(1)The State Government may, by notification in the Official Gazette, constitute, with effect from such date as may be specified therein, an authority to be called "the Gujarat Road Safety Authority (GUJROSA)".