Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Goa - Subsection Section 12(2) in The Goa Public Men's Corruption (Investigations and Inquiries) Act, 1988 (2)The Commission may make such order as to the safe custody of documents relevant to the investigation as it deems fit.
