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State of Uttar Pradesh - Section

Section 179 in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

179. Illegal making of a street.

- Whoever begins, continues or completes the laying out or making of a street without giving the notice required by Section 176 or in contravention of any written direction made by the Kshettra Panchayat under Section 177 or any bye-law or any provision of this Act shall be liable upon conviction to a fine which may extend to five hundred rupees.