Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 72] [Entire Act] State of Assam - Subsection Section 72(3) in Assam Prisons Act, 2013 (3)No inmate shall be awarded any punishment other than the punishments enumerated in section 71 except by order of the Court.
