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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of Sikkim - Subsection

Section 7(2)(iii) in Sikkim Land (Requisition and Acquisition) Act, 1977

(iii)the apportionment of the said amount among all the persons known or believed or be interested, of whom, or of whose claims, he has information, whether or not they have respectively appeared before him: