Madhya Pradesh High Court
Pankaj Bhalla vs The State Of Madhya Pradesh on 18 May, 2023
Author: Milind Ramesh Phadke
Bench: Milind Ramesh Phadke
1
IN THE HIGH COURT OF MADHYA PRADESH
AT GWALIOR
MCRC No. 19218 of 2023
(PANKAJ BHALLA AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS)
Dated : 18-05-2023
Ms. Sangeeta Pachouri - Advocate for the applicant.
Shri Rohit Shrivastava - Panel Lawyer for the respondent/State.
As prayed, list this case in the next week.
(MILIND RAMESH PHADKE) V. JUDGE Monika Signature Not Verified Signed by: MONIKA SHARMA Signing time: 19-05-2023 02:17:55 PM