Patna High Court - Orders
Baxi Brij Nandan Prasad @ Brij Nandan ... vs State Of Bihar & Anr on 25 June, 2014
Author: Vikash Jain
Bench: Vikash Jain
Patna High Court Cr.Misc. No.22259 of 2014 (2) dt.25-06-2014
IN THE HIGH COURT OF JUDICATURE AT PATNA
Criminal Miscellaneous No.22259 of 2014
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Baxi Brij Nandan Prasad @ Brij Nandan Prasad @ Sohan Pd. @ Sohan Lal,
Son of Late Shambhu Nath Prasad, Resident of Village - Murar, Police
Station - MUrar, District - Buxar
.... .... Petitioner/s
Versus
1. The State of Bihar
2. Geeta Devi, Wife of Shyam Jee Prasad, Resident of Village - Murar,
Police Station - Murar, District - Buxar
.... .... Opposite Party/s
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Appearance :
For the Petitioner/s : Mr.
For the Opposite Party/s : Mr.
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CORAM: HONOURABLE MR. JUSTICE VIKASH JAIN
ORAL ORDER
2 25-06-2014For the reasons stated in the restoration petition the prayer for restoration is allowed and Cr. Misc. No. 13965 of 2013 is restored to its original file.
2. Cr. Misc. No. 22259 of 2014 stands disposed of.
(Vikash Jain, J) P.K./-
U T