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[Cites 0, Cited by 2] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(1) in The Transfer Of Evacuee Deposits Act, 1954

(1)The Central Government may, by notification in the Official Gazette, make [rules] [ See Gazette of India, 1955, Extraordinary, Pt. II, Sec. S, p. 2003 ] to carry out the purposes of this Act.