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Calcutta High Court (Appellete Side)

Shew Naresh Sharma & Anr vs The State Of West Bengal & Ors on 18 March, 2019

Author: Debangsu Basak

Bench: Debangsu Basak

z                                    1


    46.   18.03.                     W.P. 5622 (W) of 2019
    Sd3    2019
                                 Shew Naresh Sharma & Anr.
                                             Versus
                                The State of West Bengal & Ors.

                         Mr. Narayan Thakur
                         Mr. Apalak Basu
                         Mr. Prosun Chatterjee
                                     ...for the petitioners.
                         Mr. Soni Ojha
                                     ...for the respondent nos. 8, 9 & 10

Mr. Sakya Sen Mr. Hasibul Islam ...for the State Learned advocate for the petitioners seeks leave to withdraw the writ petition with liberty to file afresh.

W.P. 5622 (W) of 2019 is dismissed as withdrawn with liberty to file afresh before the appropriate forum, in accordance with law.

(Debangsu Basak, J.) z 2