Calcutta High Court (Appellete Side)
Shew Naresh Sharma & Anr vs The State Of West Bengal & Ors on 18 March, 2019
Author: Debangsu Basak
Bench: Debangsu Basak
z 1
46. 18.03. W.P. 5622 (W) of 2019
Sd3 2019
Shew Naresh Sharma & Anr.
Versus
The State of West Bengal & Ors.
Mr. Narayan Thakur
Mr. Apalak Basu
Mr. Prosun Chatterjee
...for the petitioners.
Mr. Soni Ojha
...for the respondent nos. 8, 9 & 10
Mr. Sakya Sen Mr. Hasibul Islam ...for the State Learned advocate for the petitioners seeks leave to withdraw the writ petition with liberty to file afresh.
W.P. 5622 (W) of 2019 is dismissed as withdrawn with liberty to file afresh before the appropriate forum, in accordance with law.
(Debangsu Basak, J.) z 2