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[Cites 0, Cited by 0] [Section 75(2)] [Section 75] [Entire Act]

Union of India - Subsection

Section 75(2)(d) in THE MAJOR PORT AUTHORITIES ACT, 2021

(d)any person appointed to any office under or by virtue of the repealed Major Port Trusts Act,1963 (38 of 1963) shall be deemed to have been appointed to that office under or by virtue of this Act;