Calcutta High Court
Modula India vs Kamakhya Singhdeo on 13 November, 2013
Author: Debasish Kar Gupta
Bench: Debasish Kar Gupta
IN THE HIGH COURT AT CALCUTTA
Civil Appellate Jurisdiction
Original Side
Present :
The Hon'ble Justice Debasish Kar Gupta
And
The Hon'ble Justice Ishan Chandra Das
November 13, 2013
APD 398 of 2012
CS 568 of 1979
Modula India
Vs.
Kamakhya Singhdeo
Mr. Soumya Roy Chowdhury, Advocate with
Ms. Soma Rahman, Advocate for the appellant
Mr. Maloy Ghosh, Advocate with
Mr. Raja Basu Chowdhury, Advocate for the respondent
The Court :- On the prayer made on behalf of the appellant the hearing of this matter stands adjourned to November 21, 2013 The appellant is directed to produce the receipts in respect of payment of upto date occupation charges of the suit premises in accordance with the order passed in the appeal.
(Debasish Kar Gupta, J.) (Ishan Chandra Das, J.) ANC.