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Calcutta High Court

Modula India vs Kamakhya Singhdeo on 13 November, 2013

Author: Debasish Kar Gupta

Bench: Debasish Kar Gupta

                              IN THE HIGH COURT AT CALCUTTA
                                  Civil Appellate Jurisdiction
                                         Original Side


            Present :
The Hon'ble Justice Debasish Kar Gupta
              And
The Hon'ble Justice Ishan Chandra Das
        November 13, 2013

                                                APD 398 of 2012
                                                 CS 568 of 1979
                                                 Modula India
                                                      Vs.
                                                Kamakhya Singhdeo

                        Mr. Soumya Roy Chowdhury, Advocate with
                        Ms. Soma Rahman, Advocate for the appellant

                        Mr. Maloy Ghosh, Advocate with
                        Mr. Raja Basu Chowdhury, Advocate for the respondent

The Court :- On the prayer made on behalf of the appellant the hearing of this matter stands adjourned to November 21, 2013 The appellant is directed to produce the receipts in respect of payment of upto date occupation charges of the suit premises in accordance with the order passed in the appeal.

(Debasish Kar Gupta, J.) (Ishan Chandra Das, J.) ANC.