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[Cites 0, Cited by 0] [Section 31(2)] [Section 31] [Entire Act]

State of West Bengal - Subsection

Section 31(2)(b) in West Bengal Co-operative Societies Rules, 2011

(b)in the case of West Bengal State Co-operative Agriculture And Rural Development Bank Limited
(i)one delegate for every member Primary Co-operative Agriculture and Rural Development Bank Ltd;
(ii)one delegate to be elected from the area of operation of each branch of the West Bengal State Co-operative Agriculture And Rural Development Bank Limited by the members in that area;
(iii)one delegate for every class of the other members; and
(iv)one representative of the State Government where the State Government is a shareholder;