Chattisgarh High Court
State Of Chhattisgarh vs The Revisional Authority Tribunal 17 ... on 1 March, 2018
1
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
WPC No. 693 of 2012
State Of Chhattisgarh Versus The Revisional Authority Tribunal
01.03.2018 Shri Ravindra Agrawal, G.A. for the petitioner/State.
Shri Shani Agrawal appears on behalf of Shri Kishore Bhaduri, counsel
for respondent No.2 and prays for 3 weeks' time to argue the matter.
As prayed by him, post this matter after 4 weeks.
Sd/-
(Sanjay Agrawal) Judge Anjani