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Chattisgarh High Court

State Of Chhattisgarh vs The Revisional Authority Tribunal 17 ... on 1 March, 2018

                                            1

                 HIGH COURT OF CHHATTISGARH, BILASPUR

                                      Order Sheet

                                    WPC No. 693 of 2012

              State Of Chhattisgarh Versus The Revisional Authority Tribunal




 01.03.2018         Shri Ravindra Agrawal, G.A. for the petitioner/State.

                    Shri Shani Agrawal appears on behalf of Shri Kishore Bhaduri, counsel
              for respondent No.2 and prays for 3 weeks' time to argue the matter.

As prayed by him, post this matter after 4 weeks.

Sd/-

(Sanjay Agrawal) Judge Anjani