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[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(2)(ii) in The Railway Passengers (Cancellation of Ticket and Refund of Fare) Rules, 2015

(ii)the confirmed or RAC or wait-listed accommodation is available in the train in which fresh reservation is required;