Calcutta High Court
Council Of Institute Of Chartered ... vs Shri Dilip Kumar De on 4 May, 2011
Author: Bhaskar Bhattacharya
Bench: Bhaskar Bhattacharya
ACA No. 1 of 2001
IN THE HIGH COURT AT CALCUTTA
Civil Appellate Jurisdiction
ORIGINAL SIDE
COUNCIL OF INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA
Versus
SHRI DILIP KUMAR DE
BEFORE:
The Hon'ble JUSTICE BHATTACHARYA
The Hon'ble JUSTICE DR. SAMBUDDHA CHAKRABARTI Date : 4th May, 2011.
MR.N.K.PODDER,SR.ADVOCATE AS AMICUS CURIE MR.SAPTANGSU BASU,SR.ADVOCATE, MR.AGNIBESH SENGUPTA, MR.RAJ KUMAR BASU, ADVOCATES FOR PETITIONER The Court : Hearing concluded. C.A.V. ( BHATTACHARYA, J.) (DR. SAMBUDDHA CHAKRABARTI, J.) Sb.A.R(C.R.)