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State of Uttarakhand - Section

Section 18 in Uttrarakhand Waqf Rules, 2017

18. Publication of nominations received.

- Immediately after expiry of the time specified for receipt of nomination papers on the dates fixed for that purpose, the Returning Officer or such other authorised person shall publish at his office in Urdu, Hindi and English/local language a list in Form 7 of all the nominations received, with a notice that the nomination papers shall be taken up by the Returning Officer for scrutiny at the specified place, date and the time.