Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6(15)] [Section 6] [Entire Act] State of Tamilnadu - Subsection Section 6(15)(g) in Tamil Nadu Fire Service Rules, 1990 (g)be physically present and render all help to the mechanics while any repair to appliances or vehicle is done in the station;