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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Karnataka - Subsection

Section 9(3) in Pilikula Development Authority Act, 2018

(3)The Advisory Committee shall co-ordinate and monitor the activities of the Authority and advise the Authority on all matters concerning the conservation of the biodiversity, heritage and culture of Western Ghats and coastal Karnataka as well as creating a stimulating environment for learning of science and technology for students and inculcating an awareness in science and technology developments for the general public, besides the promotion of tourism within the Authority.