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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Bihar - Subsection

Section 13(1) in Bihar Special Survey and Settlement Rules, 2012

(1)Simultaneous with the publication of draft Khanapuri record of rights under rule 12(1) the Assistant Settlement Officer concerned shall issue a public notice in Form-13 inviting claims/ objections, if any, with respect to the entries of draft record of rights including the configuration of plots shown in the concerned map.