Section 6(11)(v) in The M.P. Panchayat Samvida Shala Shikshak (Employment and Conditions of Contract) Rules, 2005

[Cites 0, Cited by 0] [Section 6(11)] [Section 6] [Entire Act]

(v)The decision on objections shall be intimated in writing to the person concerned mentioning the reasons therefor.

Legal Document View