Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 15 in Tamil Nadu Hostels and Homes for Women and Children (Regulation) Rules, 2015 15. Details of security person appointed in the institution (i)Name(ii)Age(iii)Educational qualification(iv)Date of joining(v)Salary(vi)Medical certificate(vii)Conduct certificate
