Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 13 in The U.P. Water Management And Regulatory Commission Act, 2008

13. General policies of the Commission. -

(1)The Commission shall work within the framework of the State Water Policy.
(2)The Commission shall promote and monitor sound water conservation and management practices throughout the State in accordance with State Water Policy through the implementing agencies in the State.
(3)The Commission shall support and aid the enhancement and preservation of water quality within the State in close coordination with the relevant State agencies.