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[Cites 0, Cited by 0] [Section 84] [Entire Act]

Union of India - Subsection

Section 84(3) in The Juvenile Justice (Care And Protection Of Children) Rules, 2007

(3)The Juvenile or Child Welfare Officer at the Police Station shall be a person with aptitude and appropriate training and orientation to handle the cases of juveniles or children in terms of the provisions of the Act.