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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Tamilnadu - Subsection

Section 21(7) in Tamil Nadu Farmers' Management of Irrigation Systems Election Rules, 2003

(7)Separate ballot boxes for the election of member of Territorial Constituency and for the election of President of Water Users Association shall be kept in each polling booth and separate ballot papers shall be issued whenever necessary.