Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act] State of Uttar Pradesh - Subsection Section 18(1)(iii) in The United Provinces Cotton Ginning and Pressing Factories Act, 1949 (iii)the manner in which the returns referred to in Section 11 shall be published;