Section 5(1) in Rajasthan State Commission for Women Regulations, 2007
(1)At an ordinary meeting of the Commission, business shall be conducted in the following order, namely:-(a)the minutes of the previous ordinary meeting and any special meeting held shall be read over and confirmed;(b)the business postponed at the previous meeting shall be considered;(c)the reports of tours undertaken by the chairperson or any member shall be discussed;(d)subjects included in the agenda shall be considered;(e)date of next meeting shall be decided;(f)any other subject may also be considered with the permission of the chair;At a special meeting, the only special issues for which the said meeting has been called shall be considered.
