Bombay High Court
Ms. Faustine Fernandes vs Mr. Chandrasekhar G. Rane,Prop.M/S. ... on 15 October, 2018
osk 38-aost-14461-2018.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
APPEAL FROM ORDER (ST.) NO. 14461 OF 2018
WITH
CIVIL APPLICATION (ST.) NO. 14462 OF 2018
Ms.Faustine Fernandes ... Appellant
V/s.
Chandrashekhar G. Rane ... Respondent
• Mr.Om Prakash Singh for the Appellant.
CORAM : DR.SHALINI PHANSALKAR-JOSHI, J.
DATE : 15 th OCTOBER, 2018. P.C. :
1] Heard learned counsel for the Appellant. 2] Issue notice to the Respondents, returnable on 29 th November, 2018.
3] In addition to the Court notice, private notice is also permitted.
4] Stand over to 29th November, 2018.
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