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Bombay High Court

Ms. Faustine Fernandes vs Mr. Chandrasekhar G. Rane,Prop.M/S. ... on 15 October, 2018

osk                                                                                                                        38-aost-14461-2018.odt




                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                         CIVIL APPELLATE JURISDICTION

                       APPEAL FROM ORDER (ST.) NO. 14461 OF 2018
                                         WITH
                        CIVIL APPLICATION (ST.) NO. 14462 OF 2018

Ms.Faustine Fernandes                                                                          ...           Appellant
          V/s.
Chandrashekhar G. Rane                                                                         ...           Respondent


      •     Mr.Om Prakash Singh for the Appellant.


                                   CORAM : DR.SHALINI PHANSALKAR-JOSHI, J.

DATE : 15 th OCTOBER, 2018. P.C. :

1] Heard learned counsel for the Appellant. 2] Issue notice to the Respondents, returnable on 29 th November, 2018.
3] In addition to the Court notice, private notice is also permitted.
4] Stand over to 29th November, 2018.
[DR.SHALINI PHANSALKAR-JOSHI, J.] 1/1 ::: Uploaded on - 16/10/2018 ::: Downloaded on - 17/10/2018 02:05:34 :::