Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Punjab - Subsection Section 4(iii) in Punjab Prevention of Food Adulteration Rules, 2004 (iii)It shall prohibit the sale or manufacture for sale or storing for sale or distribution of any article of food in the interest of Public Health in the Local area;
