Delhi High Court - Orders
Dalit Manav Uthan Sansthan And Ors vs Shri Ashwani Kumar on 8 December, 2023
Author: Jasmeet Singh
Bench: Jasmeet Singh
$~25
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CONT.CAS(C) 440/2023
DALIT MANAV UTHAN SANSTHAN AND ORS ..... Petitioners
Through: Mr Praveen Kumar Singh, Ms
Shradha Maheshwari and Ms Ishita
Goel, Advs.
versus
SHRI ASHWANI KUMAR ..... Respondent
Through: Mr Anupam Srivastava, ASC for
GNCTD with Mr Dhairya Gupta,
Adv.
Ms Beenashaw N Soni, Standing
Counsel for MCD (through VC)
Mr Sanjiv Bhandari and Mr Rishabh
Sahu, Advs. with AR Aju Ashok for
HDFC Bank Ltd.
CORAM:
HON'BLE MR. JUSTICE JASMEET SINGH
ORDER
% 08.12.2023
List on 05.01.2024.
JASMEET SINGH, J
DECEMBER 8, 2023
sr
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