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Delhi High Court - Orders

Dalit Manav Uthan Sansthan And Ors vs Shri Ashwani Kumar on 8 December, 2023

Author: Jasmeet Singh

Bench: Jasmeet Singh

                                    $~25
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           CONT.CAS(C) 440/2023
                                                DALIT MANAV UTHAN SANSTHAN AND ORS ..... Petitioners
                                                             Through: Mr Praveen Kumar Singh, Ms
                                                                      Shradha Maheshwari and Ms Ishita
                                                                      Goel, Advs.
                                                             versus

                                                SHRI ASHWANI KUMAR                                                              ..... Respondent
                                                             Through:                                          Mr Anupam Srivastava, ASC for
                                                                                                               GNCTD with Mr Dhairya Gupta,
                                                                                                               Adv.
                                                                                                               Ms Beenashaw N Soni, Standing
                                                                                                               Counsel for MCD (through VC)
                                                                                                               Mr Sanjiv Bhandari and Mr Rishabh
                                                                                                               Sahu, Advs. with AR Aju Ashok for
                                                                                                               HDFC Bank Ltd.

                                                CORAM:
                                                HON'BLE MR. JUSTICE JASMEET SINGH
                                                             ORDER
                                    %                        08.12.2023

                                                List on 05.01.2024.


                                                                                                                            JASMEET SINGH, J
                                    DECEMBER 8, 2023
                                    sr

Click here to check corrigendum, if any This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 09/12/2023 at 05:07:33