Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] Union of India - Subsection Section 14(m) in The National Institute Of Mental Health And Neuro-Sciences, Bangalore Act, 2012 (m)construct quarters for its staff and allot such quarters to the staff in accordance with such regulations as may be made in this behalf;
