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[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

State of Andhra Pradesh - Subsection

Section 12(1)(e) in Sri Venkatesware Institute of Medical Science University Act, 1995

(e)to accept on behalf of the Institute endowments, bequests, donations, grants and transfer of any immovable property made to it;