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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Chattisgarh - Subsection

Section 11(14) in Ayush and Health Sciences University of Chhattisgarh Act, 2008

(14)As from the date specified in the order under sub-section (2), Vice-chancellor shall be deemed to have relinquished the office and the office of Vice-chancellor shall fall vacant.