Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Nagaland - Subsection Section 1(11A) in Nagaland Municipal Act, 2001 (11A)District Planning Board means the District Planning Board constituted by the State Government vide Notification No.PLN-127/71(Pt) dated 5.5.93 and as amended from time to time.
