Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] Union of India - Subsection Section 3(iii) in The Indian Tolls (Army and Air Force) Act, 1901 (iii)any Irregular Corps, [*] [ The word " or" omitted by the Adaptation of Laws (No.2) Order, 1956.]
