Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Securities And Exchange Board Of India - Section Section 14 in The Telecommunication (Broadcasting And Cable Services) Interconnection Regulations, 2004 14. [ Explanatory Memorandum .-5.1 Annex A to this order contains an Explanatory Memorandum for the issue of this regulation.]ANNEX AEXPLANATORY MEMORANDUM
