Delhi High Court - Orders
Societe Generale vs Daewoo Motors India Ltd on 26 November, 2025
Author: Prateek Jalan
Bench: Prateek Jalan
$~C-9
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CO.PET. 66/2003 & CO.APPL. 142/2019, CO.APPL. 190/2020,
CO.APPL. 191/2020, CO.APPL. 192/2020, CO.APPL. 551/2021,
CO.APPL. 38/2022, CO.APPL. 302/2022, CO.APPL. 264/2023,
CO.APPL. 770/2023, CO.APPL. 771/2023, CO.APPL. 826/2023,
CO.APPL. 916/2023, CO.APPL. 596/2024, CO.APPL. 750/2024,
CO.APPL. 751/2024, CO.APPL. 3/2025, CO.APPL. 463/2025,
CO.APPL. 585/2025, CO.APPL. 619/2025, CO.APPL. 620/2025
SOCIETE GENERALE .....Petitioner
Through:
versus
DAEWOO MOTORS INDIA LTD. .....Respondent
Through: Mr. Abhishek Sharma, Mr.
Pranshul Kulshrestha, Ms. Shruti
Poddar, Advocates for R-
5/ARCIL.
Mr. Ajay Kumar Bhatnagar,
Advocate for applicants in
CO.APPLs. 770/2023, 771/2023,
750/2024, 751/2024, 463/2025,
772/2023, 987/2023, 457/2025,
14/2021.
Ms. Ruchi Sindhwani, SC with Ms.
Megha Bharara, Advocate for OL.
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 26.11.2025
CO.APPL. 499/2025,
Reply to this application be filed by the secured creditor - ARCIL, CO.PET. 66/2003 Page 1 of 2 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 27/11/2025 at 21:31:03 within four weeks from today.
List on 04.02.2026.
CO.APPL. 14/2021, CO.APPL. 772/2023, CO.APPL. 987/2023, CO.APPL. 457/2025 Learned counsel for the applicant seeks permission to file judgments. He may do so within two weeks from today.
List on 04.02.2026.
CO.PET. 66/2003List on 04.02.2026.
PRATEEK JALAN, J NOVEMBER 26, 2025 "Bhupi"/AD/ CO.PET. 66/2003 Page 2 of 2 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 27/11/2025 at 21:31:03