Delhi High Court - Orders
Rajiv Gupta vs State & Anr on 26 September, 2023
Author: Swarana Kanta Sharma
Bench: Swarana Kanta Sharma
$~39 to 49
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 7033/2022, CRL.M.A. 27206/2022
RAJIV GUPTA ..... Petitioner
Through: Mr. Mohit Mathur, Sr. Advocate
along with Mr. Shalesh Chandra Jha,
Advocate
versus
STATE & ANR. ..... Respondents
Through: Mr. Satish Kumar, APP for the State
with SI Ravinder Kumar, PS
SC/Crime Branch, Chanakyapuri.
Mr.Varun Deswal, Ms.Punya Rekha
Angara, Advocates for R-2
(40)
+ CRL.M.C. 352/2023, CRL.M.A. 1428/2023
RAJIV GUPTA ..... Petitioner
Through: Mr. Mohit Mathur, Sr. Advocate
along with Mr. Shalesh Chandra Jha,
Advocate
versus
STATE & ANR. ..... Respondents
Through: Mr. Satish Kumar, APP for the State
with SI Ravinder Kumar, PS
SC/Crime Branch, Chanakyapuri.
Mr.Varun Deswal, Ms.Punya Rekha
Angara, Advocates for R-2
(41)
+ CRL.M.C. 353/2023, CRL.M.A. 1430/2023
RAJIV GUPTA ..... Petitioner
Through: Mr. Mohit Mathur, Sr. Advocate
along with Mr. Shalesh Chandra Jha,
Advocate
versus
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 29/09/2023 at 21:19:27
STATE & ANR. ..... Respondents
Through: Mr. Satish Kumar, APP for the State
with SI Ravinder Kumar, PS
SC/Crime Branch, Chanakyapuri.
Mr.Varun Deswal, Ms.Punya Rekha
Angara, Advocates for R-2
(42)
+ CRL.M.C. 363/2023, CRL.M.A. 1443/2023
RAJIV GUPTA ..... Petitioner
Through: Mr. Mohit Mathur, Sr. Advocate
along with Mr. Shalesh Chandra Jha,
Advocate
versus
STATE & ANR. ..... Respondents
Through: Mr. Satish Kumar, APP for the State
with SI Ravinder Kumar, PS
SC/Crime Branch, Chanakyapuri.
Mr.Varun Deswal, Ms.Punya Rekha
Angara, Advocates for R-2
(43)
+ CRL.M.C. 370/2023, CRL.M.A. 1469/2023
RAJIV GUPTA ..... Petitioner
Through: Mr. Mohit Mathur, Sr. Advocate
along with Mr. Shalesh Chandra Jha,
Advocate
versus
STATE & ANR. ..... Respondents
Through: Mr. Satish Kumar, APP for the State
with SI Ravinder Kumar, PS
SC/Crime Branch, Chanakyapuri.
Mr.Varun Deswal, Ms.Punya Rekha
Angara, Advocates for R-2
(44)
+ CRL.M.C. 375/2023, CRL.M.A. 1478/2023
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 29/09/2023 at 21:19:27
RAJIV GUPTA ..... Petitioner
Through: Mr. Mohit Mathur, Sr. Advocate
along with Mr. Shalesh Chandra Jha,
Advocate
versus
STATE & ANR. ..... Respondents
Through: Mr. Satish Kumar, APP for the State
with SI Ravinder Kumar, PS
SC/Crime Branch, Chanakyapuri.
Mr.Varun Deswal, Ms.Punya Rekha
Angara, Advocates for R-2
(45)
+ CRL.M.C. 376/2023, CRL.M.A. 1480/2023
RAJIV GUPTA ..... Petitioner
Through: Mr. Mohit Mathur, Sr. Advocate
along with Mr. Shalesh Chandra Jha,
Advocate
versus
STATE & ANR. ..... Respondents
Through: Mr. Satish Kumar, APP for the State
with SI Ravinder Kumar, PS
SC/Crime Branch, Chanakyapuri.
Mr.Varun Deswal, Ms.Punya Rekha
Angara, Advocates for R-2
(46)
+ CRL.M.C. 377/2023, CRL.M.A. 1482/2023
RAJIV GUPTA ..... Petitioner
Through: Mr. Mohit Mathur, Sr. Advocate
along with Mr. Shalesh Chandra Jha,
Advocate
versus
STATE & ANR. ..... Respondents
Through: Mr. Satish Kumar, APP for the State
with SI Ravinder Kumar, PS
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 29/09/2023 at 21:19:27
SC/Crime Branch, Chanakyapuri.
Mr.Varun Deswal, Ms.Punya Rekha
Angara, Advocates for R-2
(47)
+ CRL.M.C. 378/2023, CRL.M.A. 1488/2023
RAJIV GUPTA ..... Petitioner
Through: Mr. Mohit Mathur, Sr. Advocate
along with Mr. Shalesh Chandra Jha,
Advocate
versus
STATE & ANR. ..... Respondents
Through: Mr. Satish Kumar, APP for the State
with SI Ravinder Kumar, PS
SC/Crime Branch, Chanakyapuri.
Mr.Varun Deswal, Ms.Punya Rekha
Angara, Advocates for R-2
(48)
+ CRL.M.C. 379/2023, CRL.M.A. 1490/2023
RAJIV GUPTA ..... Petitioner
Through: Mr. Mohit Mathur, Sr. Advocate
along with Mr. Shalesh Chandra Jha,
Advocate
versus
STATE & ANR. ..... Respondents
Through: Mr. Satish Kumar, APP for the State
with SI Ravinder Kumar, PS
SC/Crime Branch, Chanakyapuri.
Mr.Varun Deswal, Ms.Punya Rekha
Angara, Advocates for R-2
(49)
+ CRL.M.C. 380/2023, CRL.M.A. 1492/2023
RAJIV GUPTA ..... Petitioner
Through: Mr. Mohit Mathur, Sr. Advocate
along with Mr. Shalesh Chandra Jha,
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 29/09/2023 at 21:19:28
Advocate
versus
STATE & ANR. ..... Respondents
Through: Mr. Satish Kumar, APP for the State
with SI Ravinder Kumar, PS
SC/Crime Branch, Chanakyapuri.
Mr.Varun Deswal, Ms.Punya Rekha
Angara, Advocates for R-2
CORAM:
HON'BLE MS. JUSTICE SWARANA KANTA SHARMA
ORDER
% 26.09.2023
1. Rejoinder has been filed, however, the same is not on record.
2. Learned counsel for respondents also states that they have not received copy of rejoinder.
3. Copy of rejoinder has been given to learned counsel for respondents in the Court, today.
4. List for arguments on 22.01.2024.
5. Interim order(s), if any, to continue.
6. The order be uploaded on the website forthwith.
SWARANA KANTA SHARMA, J SEPTEMBER 26, 2023/ns Click here to check corrigendum, if any This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 29/09/2023 at 21:19:28