Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5(6)] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(6)(iv) in The National Tiger Conservation Authority (Tiger Conservation Foundation) Guidelines, 2007

(iv)if the President is not present in the meeting of the Governing Body, the Vice-President shall preside over the meeting;