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[Cites 0, Cited by 0] [Section 6(7)] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(7)(m) in Tamil Nadu Fire Service Rules, 1990

(m)keep himself and other staff on duty in readiness at all times to receive superior officers and give, if required, an accurate account of all matters connected with the station under his charge;