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Telangana High Court

Ravikanti Gopala Rao vs The Union Of India on 11 November, 2021

Author: T.Vinod Kumar

Bench: T.Vinod Kumar

             THE HON'BLE SRI JUSTICE T.VINOD KUMAR

                  WRIT PETITION No.44836 of 2018

ORDER:

Learned counsel for the petitioner expresses desire to withdraw the writ petition. A letter dated 08.11.2021 to the above effect has already been filed and placed on record of the Court.

In view of the same, the writ petition is dismissed as withdrawn. Pending miscellaneous petitions, if any, shall stand closed in the light of this final order. No order as to costs.

_____________________ JUSTICE T.VINOD KUMAR Date:11.11.2021 GJ