Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 516 in Orissa Municipal Rules, 1953 516. If the tax is not paid on demand before entry into the Municipal limit the animal, cart or carriage shall not be allowed to enter the area.[Chapter-XII-A [Inserted vide Notification No. 2927/11.2.1970.] Valuation of holdings[Rule 516-A]
