Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 26 in The Orissa Government Rules of Business 26. Grant of laws of major forest produce and sal seed, kendu leaf and bamboo to private parties in all cases except those settled in public auction. [27 * * *] [Deleted vide O.G.E. No. 1464 dated 12.11.1998.]
