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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Chattisgarh - Subsection

Section 6(3) in Chhattisgarh Public Distribution System (Control) Order, 2004

(3)Take or cause to be taken extracts from or copies of any document relating to the purchase, sale, distribution or storages of any essential commodity which is produced under sub-rule (2) or otherwise found in any such premises.