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Supreme Court - Daily Orders

Principal Commissioner Of Income Tax ... vs M/S The State Fisheries Development ... on 7 January, 2019

Bench: Rohinton Fali Nariman, Vineet Saran

     ITEM NO.14                              COURT NO.6                 SECTION XVI

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

                          SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 45839/2018

     (Arising out of impugned final judgment and order dated 14-05-2018
     in ITAT No. 19/2017 14-05-2018 in GA No. 413/2017 passed by the
     High Court At Calcutta)

     PRINCIPAL COMMISSIONER OF INCOME TAX KOLKATA 1                      Petitioner(s)

                                                    VERSUS

     M/S THE STATE FISHERIES DEVELOPMENT CORPORATION LTD.Respondent(s)

     ( IA No.183613/2018-CONDONATION OF DELAY IN FILING)

     Date : 07-01-2019 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
                             HON'BLE MR. JUSTICE VINEET SARAN


     For Petitioner(s)                 Mr. Vikrajit Banerjee, ASG
                                       Mr. Ashok K. Srivastava, Adv.
                                       Mr. B.K. Satija, Adv.
                                       Mrs. Anil Katiyar, AOR

     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay condoned.

The Special Leave Petition is dismissed.

Pending applications, if any, stand disposed of.

(MANAV SHARMA) (TAPAN KUMAR CHAKRABORTY) COURT MASTER (SH) ASSISTANT REGISTRAR Signature Not Verified Digitally signed by R NATARAJAN Date: 2019.01.08 10:16:15 IST Reason: