Supreme Court - Daily Orders
Principal Commissioner Of Income Tax ... vs M/S The State Fisheries Development ... on 7 January, 2019
Bench: Rohinton Fali Nariman, Vineet Saran
ITEM NO.14 COURT NO.6 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 45839/2018
(Arising out of impugned final judgment and order dated 14-05-2018
in ITAT No. 19/2017 14-05-2018 in GA No. 413/2017 passed by the
High Court At Calcutta)
PRINCIPAL COMMISSIONER OF INCOME TAX KOLKATA 1 Petitioner(s)
VERSUS
M/S THE STATE FISHERIES DEVELOPMENT CORPORATION LTD.Respondent(s)
( IA No.183613/2018-CONDONATION OF DELAY IN FILING)
Date : 07-01-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE VINEET SARAN
For Petitioner(s) Mr. Vikrajit Banerjee, ASG
Mr. Ashok K. Srivastava, Adv.
Mr. B.K. Satija, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The Special Leave Petition is dismissed.
Pending applications, if any, stand disposed of.
(MANAV SHARMA) (TAPAN KUMAR CHAKRABORTY) COURT MASTER (SH) ASSISTANT REGISTRAR Signature Not Verified Digitally signed by R NATARAJAN Date: 2019.01.08 10:16:15 IST Reason: