5. Amendment of Fourth Schedule to the Constitution.
- On and from the appointed day, in the Fourth Schedule to the Constitution, in the Table,-(a)entries 23 and 24 shall be re-numbered as entries 24 and 25 respectively, and before entry 24 as so re-numbered, the following entry shall be inserted, namely:-"23. Mizoram.....1";(b)entry 25 shall be omitted.
