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[Cites 0, Cited by 0] [Section 111(1)] [Section 111] [Entire Act]

Bombay Presidency - Subsection

Section 111(1)(c) in Bombay Tenancy and Agricultural Lands (Vidarbha Region) Act, 1958

(c)that there was a substantial defect in following the procedure provided by this Act, which has resulted in the miscarriage of justice.